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Delhi High Court - Orders

M/S. Ssm Exports vs Commissioner Of Central Excise And ... on 24 September, 2021

Author: Manmohan

Bench: Manmohan, Navin Chawla

                                                                                      #74, 79, 81
                              $~
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                              +    W.P.(C) 4036/2021 & CM APPL. 12202/2021

                                   M/S. SSM EXPORTS          ..... Petitioner
                                                 Through     Mr. S. Ganesh, Senior Advocate with
                                                             Ms. Anjali J. Manish and
                                                             Mr. Priyadarshi Manish, Advocates

                                                   versus

                                   COMMISSIONER OF CENTRAL EXCISE
                                   AND SERVICE TAX AND CGST DELHI WEST.
                                   & ORS.                ..... Respondents
                                                Through  Mr. Harpreet Singh, Sr.Standing
                                                         Counsel with Ms.Suhani Mathur,
                                                         Advocate for R-1.
                                                         Mr.Satish Kumar, Sr.Govt. Standing
                                                         Counsel for R-2, 5, 6 & 7.

                                                            AND

                              +    W.P.(C) 2420/2021 &      CM    APPL.   7054/2021, 19665/2021,
                                   31178/2021, 31179/2021

                                   M/S INDO INTERNATIONAL
                                   TOBACCO PVT. LTD.      ..... Petitioner
                                                 Through  Mr. S. Ganesh, Senior Advocate with
                                                          Ms. Anjali J. Manish and
                                                          Mr. Priyadarshi Manish, Advocates

                                                   versus

                                   ADDITIONAL DIRECTOR GENERAL,
                                   DIRECTORATE GENERAL OF GOODS
                                   AND SERVICE TAX INTELLIGENCE & ORS. ..... Respondents


Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:27.09.2021
11:32:12
                                                         Through      Mr. N. Venkataraman, ASG with
                                                                     Ms.Sonu Bhatnagar, SSC, Mr. Ravi
                                                                     Prakash, CGSC, Mr. Chandrashekhar,
                                                                     Ms. Venus Mehrotra, Ms. Shruti,
                                                                     Mr.Ram Narayan and Ms. Mallika
                                                                     Joshi, Advocates

                                                                  AND

                              +     W.P.(C) 5816/2021 & CM APPL.32633/2021

                                    M/S. TIRUPATI INTERNATIONAL ..... Petitioner
                                                   Through  Mr. S. Ganesh, Senior Advocate with
                                                            Ms. Anjali J. Manish and
                                                            Mr. Priyadarshi Manish, Advocates
                                                   versus

                                    UNION OF INDIA & ORS.            ..... Respondents
                                                  Through            Mr.Ajay Digpaul, CGSC with
                                                                     Mr.Kamal R.Digpaul, Advocate for
                                                                     UOI.
                                                                     Mr. Harpreet Singh, Sr.Standing
                                                                     Counsel with Ms.Suhani Mathur,
                                                                     Advocate for R-7, 8, 10 & 11.
                                                                     Mr. Aditya Singla, Adv. for R-3 to 6
                                                                     and 12 to 16.

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANMOHAN
                                    HON'BLE MR. JUSTICE NAVIN CHAWLA
                                            ORDER

% 24.09.2021 Mr. N. Venkataraman, learned ASG is directed to file his revised written submissions not exceeding five pages within one week. The same shall be given to the Court Masters as well.

Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:27.09.2021 11:32:12

List on 8th October, 2021 at 2.30 pm. Interim orders to continue.

MANMOHAN, J NAVIN CHAWLA, J SEPTEMBER 24, 2021 rn Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:27.09.2021 11:32:12