Calcutta High Court (Appellete Side)
Md Mujahid Khan vs State Of W.B on 24 June, 2024
Author: Harish Tandon
Bench: Harish Tandon
24.06.2024 Sayandeep ct 08 sl no. 50-52 C.R.A. 402 of 2019 with CRAN 2 of 2020(CRAN 4608 of 2020) CRAN 3 of 2020 (CRAN 4610 of 2020) Md Mujahid Khan vs. State of W.B. With CRA 659 of 2019 Md CHand @ Sahabaj Akhtar @ Shahbaz Akram & anr.
Vs. State of West Bengal With CRA 85 of 2021 Md Samim Vs. State of West Bengal None appears in support of the appeals as well as the applications.
Accordingly, the appeals and the connected applications are dismissed for default.
Interim order, if any, stands vacated.
(Harish Tandon, J.) (Prasenjit Biswas, J.)