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State of Punjab - Section

Section 13 in Punjab Self-Supporting Co-operative Societies Act, 2006

13. Promotion of subsidiary unit or organisation.

- A self-supporting co-operative society, for the furtherance of its objects, may, by passing a special resolution, establish a subsidiary unit or collaborate with any other unit, organization, body or firm registered or incorporated, as the case may be, under the relevant law.Chapter-III Education Fund