Securities Appellate Tribunal
Jik Industries Limited vs Bse Limited on 10 October, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date: 10.10.2025
Appeal No. 689 of 2024
And
Misc. Application No. 1215 of 2024
JIK Industries Limited ..... Appellant
Versus
BSE Limited ... Respondent
Mr. Kunal Katariya, Advocate with Ms. Deepika Prabhala,
Advocate i/b Res Juris for the Appellant.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr.
Abhay Chauhan, Mr. Atul Agrawal, Advocates i/b The Law
Point for the Respondent.
With
Appeal No. 690 of 2024
And
Misc. Application No. 1258 of 2024
JIK Industries Limited ..... Appellant
Versus
BSE Limited ... Respondent
Mr. Kunal Katariya, Advocate with Ms. Deepika Prabhala,
Advocate i/b Res Juris for the Appellant.
Mr. Shlok Bodas, Advocate with Ms. Ishika Lodha, Advocate
i/b Parinam Law Associates for the Respondent.
2
ORDER:
1. Shri Kunal Kataria, learned advocate for the appellant seeks time in view of pendency of the same appeal in the Bombay High Court. As prayed for, call January 13, 2026.
Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 10.10.2025 MRS Digitally signed by MRS PRAMILA PRAMILA Date: 2025.10.13 VPM 13:08:21 +05'30'