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[Cites 0, Cited by 0] [Section 427(5)] [Section 427] [Entire Act]

State of Jharkhand - Subsection

Section 427(5)(iii) in Jharkhand Municipal Act, 2011

(iii)The size of the plot reserved for EWS and LIG shall not be less than 30 sqm and 40 sqm respectively and not exceed 48 sqm.