Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55C] [Entire Act] Union of India - Subsection Section 55C(a) in The Navy Act, 1957 (a)flies it at a height less than the minimum height authorised by his commanding officer or appropriate service authority except while taking off or landing; or
