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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(6) in Rajasthan Public Procurement Rules, 2012

(6)Form of bid security: The bid security may be deposited in the form of cash, a banker's cheque or demand draft or bank guarantee, in prescribed format, of a scheduled bank or cash deposited through treasury challan deposited under head "8443-Civil Deposits".