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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(vii) in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023

(vii)after clause (i), the following clause shall be inserted, namely:—(ia) “Member-Secretary” means the full time Secretary of the National Biodiversity Authority, or of the State Biodiversity Board, as the case may be;’.