Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

M/S Abg Cement Limited vs M/S. Neo Impex Stainless Pvt.Ltd on 30 November, 2018

                                                 Before: Aniruddha M. Chandekar
                                                 Prothonotary & Senior Master.
                                                 Date: 30th November, 2018.
CALLED OUT FOR REJECTION :

56.   NMAL/933/2015            )   Ms. Girija Yadav I/b Arunkumar & Associates,
      APPL/307/2015            )   Advocate for the Applicant.
      CP/815/2014              )
                               )   P.C.:       The Applicant and/or his/her Advocate to
                               )   remove office objections on the Application and to get
                               )   the same numbered and/or registered on or before
                               )   28.12.2018, failing Application to stand rejected under
                               )   the provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.

57.   NMAL/935/2015            )   Ms. Girija Yadav I/b Arunkumar & Associates,
      APPL/311/2015            )   Advocate for the Applicant.
      CP/406/2015              )
                               )
                               )   P.C.:       The Applicant and/or his/her Advocate to
                               )   remove office objections on the Application and to get
                               )   the same numbered and/or registered on or before
                               )   28.12.2018, failing Application to stand rejected under
                               )   the provisions of O.S. Rule 986 for non-compliance of
                                   office objections.

58.   NMAL/936/2015            )    Ms. Girija Yadav I/b Arunkumar & Associates,
      APPL/309/2015            )   Advocate for the Applicant.
      CP/885/2014              )
                               )   P.C.:       The Applicant and/or his/her Advocate to
                               )   remove office objections on the Application and to get
                               )   the same numbered and/or registered on or before
                               )   28.12.2018, failing Application to stand rejected under
                               )   the provisions of O.S. Rule 986 for non-compliance of
                               )   office objections.

59.   NMAL/937/2015            )    Ms. Girija Yadav I/b Arunkumar & Associates,
      APPL/308/2015            )   Advocate for the Applicant.
                               )
                               )   P.C.:       The Applicant and/or his/her Advocate to
                               )   remove office objections on the Application and to get
                               )   the same numbered and/or registered on or before
                               )   28.12.2018, failing Application to stand rejected under
                               )   the provisions of O.S. Rule 986 for non-compliance of
                                   office objections.

30/11/2018

Prothonotary and Senior Master ::: Uploaded on - 06/12/2018 ::: Downloaded on - 30/12/2018 12:07:35 :::