Bombay High Court
M/S Abg Cement Limited vs M/S. Neo Impex Stainless Pvt.Ltd on 30 November, 2018
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 30th November, 2018.
CALLED OUT FOR REJECTION :
56. NMAL/933/2015 ) Ms. Girija Yadav I/b Arunkumar & Associates,
APPL/307/2015 ) Advocate for the Applicant.
CP/815/2014 )
) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 28.12.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
57. NMAL/935/2015 ) Ms. Girija Yadav I/b Arunkumar & Associates,
APPL/311/2015 ) Advocate for the Applicant.
CP/406/2015 )
)
) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 28.12.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
office objections.
58. NMAL/936/2015 ) Ms. Girija Yadav I/b Arunkumar & Associates,
APPL/309/2015 ) Advocate for the Applicant.
CP/885/2014 )
) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 28.12.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
) office objections.
59. NMAL/937/2015 ) Ms. Girija Yadav I/b Arunkumar & Associates,
APPL/308/2015 ) Advocate for the Applicant.
)
) P.C.: The Applicant and/or his/her Advocate to
) remove office objections on the Application and to get
) the same numbered and/or registered on or before
) 28.12.2018, failing Application to stand rejected under
) the provisions of O.S. Rule 986 for non-compliance of
office objections.
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