Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 15] [Entire Act] Union of India - Section Section 25 in The Copyright Act, 1957 25. Term of copyright in photographs.— Rep. by the Copyright (Amendment) Act, 2012 (27 of 2012) sec. 13 (w.e.f. 21-6-2012, vide S.O. 1393(E), dated 20th June, 2012).
