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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(9) in The Goa Command Area Development Act, 1997

(9)"drainage system" includes:-
(a)channels, either natural or artificial for the discharge of waste or surplus water and all works connected therewith or ancilliary thereto;
(b)escape channels from an irrigation or distribution system and other works connected therewith but does not include works for removal of sewage;
(c)all connecting drains and main drains to drain off surplus water from field drains;
(d)all field drains and related structures under pipe outlet;