Section 10 in The Dadra and Nagar Haveli Panchayat Regulation, 2012
10. Functions of Gram Sabha.
- The Gram Sabha shall perform the following functions, namely:-(i)identification of the beneficiaries and sites under various programmes of the Administration;(ii)determination of the priorities of the work to be undertaken by the Gram Panchayat;(iii)issuance of utilisation certificate in respect of the development work undertaken by the Gram Panchayat from the grants-in-aid or the Gram Panchayat funds; .(iv)any other function as may be assigned by the Administrator from time to time.
