Supreme Court - Daily Orders
Sudhir Sekhri vs Sumadhura Constructions on 12 March, 2018
Bench: Arun Mishra, Navin Sinha
ITEM NO.42 COURT NO.10 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 67/2018
SUDHIR SEKHRI Petitioner(s)
VERSUS
SUMADHURA CONSTRUCTIONS & ANR. Respondent(s)
Date : 12-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Ms. Vibha Datta Makhija, Sr. Adv.
Mr. Aman Preet Singh Rahi, Adv.
Mr. A. Venayagam Balan, AOR
Ms. Disha Vaish, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We find no reason to entertain this Transfer Petition, which is, accordingly, dismissed.
Pending application(s), if any, shall stand disposed of. However, the trial be expedited.
(B.PARVATHI) (SUMAN JAIN)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
BALA PARVATHI
Date: 2018.03.14
15:26:17 IST
Reason: