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Supreme Court - Daily Orders

Sudhir Sekhri vs Sumadhura Constructions on 12 March, 2018

Bench: Arun Mishra, Navin Sinha

     ITEM NO.42                                COURT NO.10                 SECTION XVI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Criminal)                   No(s). 67/2018

     SUDHIR SEKHRI                                                         Petitioner(s)

                                                      VERSUS

     SUMADHURA CONSTRUCTIONS & ANR.                                        Respondent(s)


     Date : 12-03-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MR. JUSTICE NAVIN SINHA


     For Petitioner(s)                  Ms.   Vibha Datta Makhija, Sr. Adv.
                                        Mr.   Aman Preet Singh Rahi, Adv.
                                        Mr.   A. Venayagam Balan, AOR
                                        Ms.   Disha Vaish, Adv.

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                 O R D E R

We find no reason to entertain this Transfer Petition, which is, accordingly, dismissed.

Pending application(s), if any, shall stand disposed of. However, the trial be expedited.

                         (B.PARVATHI)                                   (SUMAN JAIN)
                         COURT MASTER                                  BRANCH OFFICER




Signature Not Verified

Digitally signed by
BALA PARVATHI
Date: 2018.03.14
15:26:17 IST
Reason: