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[Cites 0, Cited by 0] [Section 176] [Entire Act]

State of Odisha - Subsection

Section 176(d) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(d)The responsible person for supervising the use of safety belts and safety life lines-referred to in clause(b) inspected and ensure that such safety belts and life lines are fit for use before taken into use at every time.