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[Cites 0, Cited by 0] [Section 252(1)] [Section 252] [Entire Act]

State of Uttar Pradesh - Subsection

Section 252(1)(b) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(b)the enquiry may be conducted by the authority referred to in sub-clause (i) of clause (b) of sub-rule (1) of Rule 246 himself or by an enquiry officer appointed by such authority;