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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(c) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(c)Candidates shall be called for counselling and provisional allotment of institutions shall be made in order of merit assigned at Common Entrance Test following the rule of reservation issued by the Government from time to time and such allotment is only provisional.