Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 52 in The Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969 52. Repeal of M.P. V of 1956. - The Madhya Pradesh Temporary Postponement of Execution of Decrees Act, 1956, is hereby repealed.
