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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(5) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(5)The Chief Executive Officer shall be assisted in respect of receipts and expenditure by the Accounts Officer or Accountant, who shall maintain pro forma accounts and submit all claims in respect of pay and allowances, travelling allowances and contingent bills in the specified forms and shall be countersigned by the Chief Executive Officer or by the officer authorised in this behalf before those are passed for payment by means of demand drafts or cheques or cash, as the case may be.