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Allahabad High Court

State Of U.P. & Others vs Hansraj Singh ?& Others on 2 February, 2010

Author: Sanjay Misra

Bench: Sanjay Misra

Court No. - 19

Case :- FIRST APPEAL No. - 79 of 2006

Petitioner :- State Of U.P. & Others
Respondent :- Hansraj Singh ?& Others
Petitioner Counsel :- S.C.
Respondent Counsel :- Y.D. Sharma

Hon'ble Sanjay Misra,J.

This appeal is cognizable by the Division Bench. No application is pending disposal. It appears to be wrongly listed before this court.

Let it be placed before the appropriate bench as directed by the order dated 27.1.2010 passed on the listing application no. 19501 of 2010.

Order Date :- 2.2.2010 Pravin