Allahabad High Court
State Of U.P. & Others vs Hansraj Singh ?& Others on 2 February, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 19 Case :- FIRST APPEAL No. - 79 of 2006 Petitioner :- State Of U.P. & Others Respondent :- Hansraj Singh ?& Others Petitioner Counsel :- S.C. Respondent Counsel :- Y.D. Sharma Hon'ble Sanjay Misra,J.
This appeal is cognizable by the Division Bench. No application is pending disposal. It appears to be wrongly listed before this court.
Let it be placed before the appropriate bench as directed by the order dated 27.1.2010 passed on the listing application no. 19501 of 2010.
Order Date :- 2.2.2010 Pravin