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[Cites 0, Cited by 0] [Section 103] [Entire Act]

State of Rajasthan - Subsection

Section 103(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(2)Nomination papers may be delivered by a candidate or his proposer to the Returning Officer (i.e. Commissioner, Jaipur Division, Jaipur) at .............. between 11 A.M. and 3 P.M. on any day (other than public holiday) not later than the..............