Calcutta High Court
Asit Kumar Kar vs State Of W.B on 20 July, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
OD-100
ORDER SHEET
WP No. 336 of 2006
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ASIT KUMAR KAR
Versus
STATE OF W.B.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 20th July, 2016.
The Court :- None appears for the respective parties even in the second call.
WP No. 336 of 2006 is dismissed for default. All interim orders are vacated.
(DEBANGSU BASAK, J.) snn.