Delhi High Court - Orders
Mrs. Vijay Kumari Srivastava & Anr vs Govt Of Nct Of Delhi on 15 January, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:16.01.2021
12:58:56
$~A-38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7685/2019
MRS. VIJAY KUMARI SRIVASTAVA & ANR ..... Petitioners
Through: None.
versus
GOVT OF NCT OF DELHI ..... Respondent
Through: Mr. Naman Jain, Advocate for Mr.
Sanjoy Ghose, ASC.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 15.01.2021
1. This hearing has been done by video conferencing.
2. This matter has been listed under the 'Cause List of cases filed between 01.01.2018 to 21.03.2020'.
3. List on 10th March, 2021.
PRATHIBA M. SINGH, J.
JANUARY 15, 2021 MR/Ak Signature Not Verified Digitally Signed By:PRATHIBA M SINGH Signing Date:16.01.2021 00:50