When a pupil is dismissed or expelled under rules 48 and 49, the headmaster shall not grant transfer certificate until the expiration of the period for which the Director has debarred the pupil from admission into a recognised school. After that period has expired the transfer certificate shall be granted subject to the above rules; but in such cases the headmaster shall endorse it with the words "dismissed for false representation" or "expelled for misconduct", as the case may be.
