Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 82 in The Calcutta Port Rules, 1943 82. Carriage of passengers. - No person in charge of a licensed passenger boat plying for hire in the port shall, without good reason, refuse to carry in such boat a passenger tendering the proper hire.
