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State of Assam - Section

Section 35 in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

35. Powers and duties of Board of studies.

- Subject to the provisions of this Act, the statutes and the Ordinances, each Board of Studies shall have the following powers and duties, namely :
(a)to make recommendations to the Post-graduate or the Under-graduate Board, as the ease may be about the pattern of courses, curriculum, and syllabi to be laid down for different courses and the examinations to be held for such courses and to make recommendations for revision of courses, syllabi, curricula and examinations in so far as they relate to the field of the particular branch of studies;
(b)to prepare, and when necessary revise, the panel of examiners for different examinations, for submission to the examination committees; and
(c)to consider any other matter referred to it by the Post-graduate or Under-graduate Board, the Academic Council or the Executive Council, as the case may be and to submit a report to the authority concerned upon the matter so referred.