Madhya Pradesh High Court
The Sub Divisional Officer vs Smt. Kamla Bai on 9 January, 2015
<font size="4"> <div style="width: 600px; background-color: white; height: 500px; margin: 0px auto; word-wrap: break-word;" id="ggg" onkeypress="return nb(event)" onmouseup="checkStat()" contenteditable="true"> <p style="font-style: normal; font-weight: normal; line-height: 150%; page-break-before: always" align="CENTER" lang="en-US"> <font face="Arial, sans-serif"><font size="4"><u>Writ Petition No.3363/2014</u></font></font></p> <p style="margin-left: -1.16in; font-style: normal; font-weight: normal; line-height: 150%" align="JUSTIFY" lang="en-US"> <font face="Arial, sans-serif"><font size="4"><u>09.1.2015</u></font></font></p> <p style="margin-left: -0.01in; line-height: 150%" align="JUSTIFY"><font face="Arial, sans-serif"><font size="4"> </font></font><font face="Arial, sans-serif"><font size="4">Ms.Nirmala Naik, learned Govt. Advocate for the petitioner/State.</font></font></p> <p class="ww-body-text-2-western" style="margin-left: 0.02in"><font size="4"> </font><font face="Arial, sans-serif"><font size="4">Learned counsel for the petitioner/State has filed I.A.No. 3757/2014 which is an application for amendment.</font></font></p> <p style="line-height: 150%" align="JUSTIFY"><font face="Arial, sans-serif"><font size="4"> On due consideration, the aforesaid I.A. is allowed.</font></font></p> <p style="line-height: 150%" align="JUSTIFY"><font face="Arial, sans-serif"><font size="4"> Petitioner is permitted to carry out amend the petition within seven days.</font></font></p> <p style="margin-left: -0.01in; line-height: 150%" align="JUSTIFY"><font face="Arial, sans-serif"><font size="4"> List the matter after seven days.</font></font></p> <p style="margin-left: -0.01in; line-height: 150%" align="JUSTIFY"><br> </p> <p style="margin-left: -0.01in; line-height: 0.07in" align="JUSTIFY"> <font face="Bookman, serif"><font size="4"><b>(Ms. Vandana Kasrekar)</b></font></font><font face="Bookman, serif"><font size="4"><span style="text-decoration: none"><b> Judge</b></span></font></font></p> <p class="ww-body-text-2-western" style="margin-left: 0in; line-height: 150%"> <font face="Bookman, serif"><font style="font-size: 13pt" size="3"><b> </b></font></font> </p> <p style="margin-left: -2.33in; line-height: 150%" align="CENTER"><font face="Bookman, serif"><font size="1"><span lang="en-US"><i><span style="text-decoration: none"><span style="font-weight: normal">SM/-</span></span></i></span></font></font><font face="Bitstream Vera Serif, Times New Roman, serif"><font size="3"><span lang="en-US"><span style="font-style: normal"><span style="text-decoration: none"><b> </b></span></span></span></font></font><font face="Bookman, serif"><font style="font-size: 13pt" size="3"><span lang="en-US"><span style="font-style: normal"><span style="text-decoration: none"><b> </b></span></span></span></font></font><font face="Bookman, serif"><font style="font-size: 12pt" size="3"><span lang="en-US"><span style="font-style: normal"><span style="text-decoration: none"><b> </b></span></span></span></font></font> </p> <!--<object type="application/pdf" data="../../MPHCJB/2014/SA/125/SA_125_2014_Order_03-Jul-2014.pdf" id="ggg_object" style="display: none"></object>--> <object type="application/pdf" id="ggg_object" style="display: none"></object> <!--<iframe src="../../MPHCJB/SA_125_2014_Order_03-Jul-2014.pdf" id='ggg_object' width="800px" height="600px" >--> </div> </font>