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[Cites 0, Cited by 0] [Section 19(14A)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(14A)(ii) in The Sugar Development Fund Rules, 1983

(ii)the average actual realization per quintal of sugar on the sale of non-levy sugar in the open market for a three month period ending on the date from which the buffer stock is required to be held; and an undertaking in Form-VI-A: