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State of Punjab - Section

Section 9 in The Punjab Minor Mineral Concession Rules, 1964

9. Acknowledgement of Application.

(1)Where an application for grant or renewal of a mining lease is delivered personally, its receipt shall be acknowledged forthwith.
(2)When such application is received by registered post, its receipt shall be acknowledged within three days of the receipt.
(5)The receipt of every such application shall be acknowledged in form 'D'.