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[Cites 0, Cited by 0] [Section 4(13)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(13)(i) in The University Grants Commission (Regulation of Admission and Fees in Private Non-Aided Professional Institutions) Regulations, 1997

(i)The competent authority shall also prepare and publish a waiting list of candidates along with the marks obtained by them in the entrance examination.