Section 2050(n) in United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance, 1988
(n)"Narcotic drug" means any of the substances, natural Of synthetic, In Schedules I and II of the Single Convention on Narcotic Drugs, 1961, and that Convention as amended by the 1972 Protocol Amending the Single Convention on Narcotic Drugs, 1961;
