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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(2) in Securities and Exchange Board of India (Credit Rating Agencies) Regulations, 1999

(2)The Board, if it so desires, may ask the applicant or its authorised representatives to appear before the Board, for personal representation in connection with the grant of certificate