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State of West Bengal - Section

Section 180 in New Town, Kolkata Development Authority Act, 2007

180. Removal of difficulties.

- If any difficulty arises in giving effect to die provisions of this Act, the State Government, may, as occasion may require, by order, not inconsistent with die provisions of this Act, do, or cause to be done, anything which may be necessary for removing the difficulty.Chapter-XIX Miscellaneous