Madhya Pradesh High Court
M/S Jmd Through Proprietor vs M/S Samadha Traders on 4 December, 2017
THE HIGH COURT OF MADHYA PRADESH
MCRC-6667-2017
sh
(M/S JMD THROUGH PROPRIETOR Vs M/S SAMADHA TRADERS)
e
5
ad
Jabalpur, Dated : 04-12-2017
Pr
Ms. Guncha Rasul, learned counsel for the petitioner.
Shri C.K. Mishra, learned G.A for the respondent/State.
a On payment of process fee within six working days, let hy notice along with copy of I.A. No. 7710/2017 be issued to the ad respondent by ordinary as well as R.A.D mode. Notice be made returnable within four weeks.
M Case be listed after four weeks.
of (SUSHIL KUMAR PALO) rt JUDGE ou C h ig awinash H Digitally signed by AWINASH CHANDRA Date: 2017.12.05 11:07:05 +05'30'