Madras High Court
A.Abdul Haq vs Thiru.Janab K. Navaskani on 14 March, 2025
Cont.P.(MD).No.442 of 2025
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 14.03.2025
CORAM:
THE HONOURABLE MR.JUSTICE VIVEK KUMAR SINGH
Cont.P.(MD)No.442 of 2025
in
WP(MD)No.13135 of 2024
A.Abdul Haq ... Petitioner
-vs-
1. Thiru.Janab K. Navaskani, M.P.,
The Chairman,
Tamilnadu Wakf Board,
No.1, Jaffer Syrang Street,
Vallal Seethakathi Nagar,
Chennai - 600001.
2. Thiru.Janab Dr. Darez Ahamed, I.A.S.,
Tamilnadu Wakf Board,
Rep., by its Chief Executive Officer,
No.1, Jaffer Syrang Street,
Vallal Seethakathi Nagar,
Chennai - 600001.
3. Thiru.Syed Ibrahim Khaleel,
The Wakf Superintendent,
Tamilnadu Wakf Board,
159/3, Tharppasayanam Road,
Vellipattinam,
Ramanathapuram- 623504. ... Contemnors
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Cont.P.(MD).No.442 of 2025
PRAYER: Petition filed under Section 11 of the Contempt of Courts Act,
1971 to punish the Contemnors/Respondents No.1 to 3 for willful
disobedience of the order in W.P(MD) No.13135 of 2024 dated 20.06.2024.
For Petitioner : Mr.VR.Sundhareshwar
For Contemnors : Mr.D.S.Haroon Rasheed
ORDER
The instant contempt petition has been filed alleging wilful disobedience of the order of this Court dated 20.06.2024 passed in W.P. (MD)No.13135 of 2024.
2. The learned counsel appearing for the contemnors / respondents submitted that the order of this Court, dated 20.06.2024 passed in W.P. (MD)No.13135 of 2024 has been complied with. He has also produced the proceedings issued by the third respondent in Na.Ka.No. 14748/05/Aa3/Virudhu dated 15.10.2024.
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3. Recording the statement made by the learned counsel appearing for the contemnors / respondents, this contempt petition stands closed.
14.03.2025
NCC : Yes/No
Index : Yes / No
sm
TO:-
1. Thiru.Janab K. Navaskani, M.P., The Chairman, Tamilnadu Wakf Board, No.1, Jaffer Syrang Street, Vallal Seethakathi Nagar, Chennai - 600001.
2. Thiru.Janab Dr. Darez Ahamed, I.A.S., Tamilnadu Wakf Board, Rep., by its Chief Executive Officer, No.1, Jaffer Syrang Street, Vallal Seethakathi Nagar, Chennai - 600001.
3. Thiru.Syed Ibrahim Khaleel, The Wakf Superintendent, Tamilnadu Wakf Board, 159/3, Tharppasayanam Road, Vellipattinam, Ramanathapuram- 623504.
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sm Order made in Cont.P.(MD)No.442 of 2025 Dated:
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