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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(2) in Punjab Regulation of Wood Based Industries Rules, 2019

(2)The words and expressions used but not defined in these rules but defined in the Act or the relevant local Forest Act as applicable in the State of Punjab and the rules framed thereunder, shall have the meaning assigned to them in such Act or rules.