Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Union of India - Subsection Section 12(4) in Bureau of Indian Standards (Hallmarking) Regulations, 2018 (4)The assaying and hallmarking centre whose recognition has been placed under suspension shall inform the Bureau about the compliance of its order.
