Calcutta High Court (Appellete Side)
In Re.: The Union Of India & Others vs Noorul Hoda on 6 May, 2014
Author: Nishita Mhatre
Bench: Nishita Mhatre
1
05 06.05.14
rpan Ct. No.17 W.P.C.T. No.70 of 2014
In Re.: The Union of India & Others
Petitioners
Vs.
Noorul Hoda
Respondent
Mr. R. N. Majumdar Mr. Sandip Ghose ... for the Respondent Mr. Rajsekhar Basu states that Mr. Asish Kumar Roy appears in the matter. He seeks an adjournment as Mr. Roy is busy in another Court.
List the matter on 7th May, 2014.
(Nishita Mhatre, J.) (Asim Kumar Mondal, J.)