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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(3) in Jawaharlal Nehru Technological Universities Act, 2008

(3)All Ordinances made by the Academic Senate shall take effect from such date as may be fixed by the Academic Senate but every Ordinance so made shall be submitted as soon as may be after it is made to the Council and shall be considered by the Council at its next succeeding meeting.