Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Haryana - Subsection Section 3(g) in The Haryana Urban (Control of Rent and Eviction) Rules, 1976 (g)rate of rent of similar [building or rented land] [See Haryana Notification dated 15.1.1985.] having similar amenities, if any, in the locality;
