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[Cites 0, Cited by 1] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(2) in The Food Safety And Standards Act, 2006

(2)The Food Authority shall, establish or recognise by notification, one or more referral food laboratory or laboratories to carry out the functions entrusted to the referral food laboratory by this Act or any rules and regulations made thereunder. tc "(2) The Food Authority shall, establish or recognise by notification, one or more referral food laboratory or laboratories to carry out the functions entrusted to the referral food laboratory by this Act or any rules and regulations made thereunder."