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Bombay High Court

Pr Commissioner Of Income Tax Central 3 vs Itd Cementation India Ltd on 9 October, 2025

Author: M.S. Sonak

Bench: M.S. Sonak

                                                                         405-ITXA-128-2024.DOCX



                                                                                                     Amol

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          ORDINARY ORIGINAL CIVIL JURISDICTION
                                             INCOME TAX APPEAL NO. 128 OF 2024
                             Pr Commissioner of Income Tax 17                     ...Appellant
                                     Versus
                             Anil Bajaria                                         ...Respondent
                                                             WITH
                                             INCOME TAX APPEAL NO. 525 OF 2024
                                                             WITH
                                            INCOME TAX APPEAL NO. 1037 OF 2024
                                                             WITH
                                            INCOME TAX APPEAL NO. 1047 OF 2024
                                                             WITH
                                            INCOME TAX APPEAL NO. 1049 OF 2024
                                                             WITH
                                            INCOME TAX APPEAL NO. 1052 OF 2024
                                                             WITH
                                            INCOME TAX APPEAL NO. 1163 OF 2024
                                                             WITH
                                             INCOME TAX APPEAL NO. 131 OF 2025
                                                             WITH
         Digitally signed
         by AMOL
                                             INCOME TAX APPEAL NO. 138 OF 2025
AMOL     PREMNATH
PREMNATH JADHAV
JADHAV   Date:
         2025.10.14
                                                             WITH
         21:51:05 +0530

                                             INCOME TAX APPEAL NO. 146 OF 2025
                                                             WITH
                                             INCOME TAX APPEAL NO. 239 OF 2025
                                                             WITH


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                                                   405-ITXA-128-2024.DOCX



                 INCOME TAX APPEAL NO. 775 OF 2025
 _____________________________________________________
 Mr. Suresh Kumar, for the Appellants.
 Mr. Atul K. Jasani, for the Respondent In
      ITXA/525/2024, ITXA/1046/2024 &
      ITXA/1052/2024.
 Mr. Govind Javeri, for the Respondent In
      ITXA/1163/2024.
 Mr. Dinkle Hariya a/w. Ms. Shruti Kalyananikar, for
      the Respondent In ITXA/138/2025.
 Mr. Satish Mody a/w. Ms. Aasifa khan, for the Respondent
       ITXA/239/2025.
 Ms. Morvi Chaturvedi i/b. Mr. Nishith Desai Associates, for the
      Respondent. No. 1 ITXA/146/2025.
 ______________________________________________________

                               CORAM     M.S. Sonak &
                                         Advait M. Sethna, JJ.
                               DATED:    09 October 2025
 PC:-

1. Mr Suresh Kumar appearing for the Appellants in all these Appeals.

2. In all these Appeals, the tax effect is below Rs. 2 Crores. However, Mr Suresh Kumar submits that these matters fall within the exceptions carved out in the CBDT Circulars.

3. At this stage, without accepting the above contention, we place all these Appeals on 12 November 2025 for directions/orders.

(Advait M. Sethna, J) (M.S. Sonak, J) Page 2 of 2 ::: Uploaded on - 14/10/2025 ::: Downloaded on - 17/10/2025 23:04:01 :::