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[Cites 0, Cited by 0] [Section 126A(3)] [Section 126A] [Entire Act]

Union of India - Subsection

Section 126A(3)(a) in The Representation of the People Act, 1951

(a)"exit poll" means an opinion survey respecting how electors have voted at an election or respecting how all the electors have performed with regard to the identification of a political party or candidate in an election;