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State of Odisha - Section

Section 58 in The Orissa Homoeopathic Regulations, 1972

58.

The door of the examination hall shalt be opened on the first day half an hour before the examination takes place and subsequent days a quarter of an hour before. The Presiding Officer may permit a candidate to appear in the examination late ; provided the candidate is not more than fifteen minutes late. Except under special circumstances the Presiding Officer shall not admit a candidate to the examination hall after fifteen minutes of the beginning of the examination unless he is satisfied that the candidate was delayed due to causes beyond his control, in which case he may provisionally admit the candidate thirty minutes from the commencement of examination. No candidate shall be admitted to the examination hall after half an hour of the beginning of the examination. The provisional admission, if any, will be subject to confirmation by the President of the State Homoeopathic Faculty. If such confirmation is not made the candidate will be regarded as not to have appeared in the examination.The presiding Officer is required to forward the Secretary, State Homoeopathic Faculty, a report indicating the causes of such delay on the part of the candidate.