Section 12(6)(a) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

[Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(6)(a) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

(a)any news-paper or periodical contains any matter prejudicial to the efficient conduct of military operations, the defence of India and civil defence or the public safety or interest, or

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State of Rajasthan - Subsection

Section 12(6)(a) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966