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State of Madhya Pradesh - Section

Section 74 in The M.P. Land Revenue Code, 1959

74. Duty of District Survey Officer to maintain maps and records.

- When an area is under land survey, the duty of maintaining the maps and records of such area shall stand transferred from Collector to the District Survey Officer, who shall thereupon exercise all the powers conferred on the Collector under any of the provisions of Chapters IX and XVIII.