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State of Odisha - Section

Section 29 in The Orissa Land Reforms (General) Rules, 1965

29. [ Recording of the ceiling area. [Substituted by Revenue Department, vide S.R.O. No. 60376/D.3.6.1976.]

- The ceiling area which is fixed for a family shall be recorded in the name of the one or more members of the family in the manner as may be specified by them in an application filed for the purpose before the Revenue Officer duly signed and verified by all the major member of-the family.]