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[Cites 1, Cited by 15]

Punjab-Haryana High Court

The Managing Director Punjab State ... vs Ld Presiding Officer Industrial ... on 1 April, 2015

Author: Amit Rawal

Bench: Amit Rawal

                                                              ARCHANA ARORA
                                                              2015.04.23 17:16
                                                              I attest to the accuracy and
                                                              authenticity of this document
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH

                                         CWP No. 22728 of 2014
                                    Date of decision : April 1, 2015

The Managing Director, Punjab State Civil Supplies Corporation
Ltd.and another

                                               ....... Petitioners
                               Versus

The Presiding Officer, Industrial Tribunal, Bathinda and another

                                               ........ Respondents


CORAM:           HON'BLE MR. JUSTICE AMIT RAWAL

Present:-        Mr. Nitin Kaushal, Advocate
                 for the petitioner.

                 Mr. Vikas Singh, Advocate and
                 Ms. Sukhmani Tiwana, Advocate
                 for respondent No.2.

                        ****

1. Whether reporters of local papers may be allowed to see the judgment ?

2. To be referred to the reporters or not?

3. Whether the judgment should be reported in the digest?

Amit Rawal, J (oral).

For orders see CWP No. 17941 of 2014 (The Managing Director, Punjab State Civil Supplies Corporation Ltd. and another Vs. The Presiding Officer, Industrial Tribunal, Bathinda and another) of the even date.

(AMIT RAWAL) JUDGE April 1, 2015 archana