Punjab-Haryana High Court
The Managing Director Punjab State ... vs Ld Presiding Officer Industrial ... on 1 April, 2015
Author: Amit Rawal
Bench: Amit Rawal
ARCHANA ARORA
2015.04.23 17:16
I attest to the accuracy and
authenticity of this document
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
CWP No. 22728 of 2014
Date of decision : April 1, 2015
The Managing Director, Punjab State Civil Supplies Corporation
Ltd.and another
....... Petitioners
Versus
The Presiding Officer, Industrial Tribunal, Bathinda and another
........ Respondents
CORAM: HON'BLE MR. JUSTICE AMIT RAWAL
Present:- Mr. Nitin Kaushal, Advocate
for the petitioner.
Mr. Vikas Singh, Advocate and
Ms. Sukhmani Tiwana, Advocate
for respondent No.2.
****
1. Whether reporters of local papers may be allowed to see the judgment ?
2. To be referred to the reporters or not?
3. Whether the judgment should be reported in the digest?
Amit Rawal, J (oral).
For orders see CWP No. 17941 of 2014 (The Managing Director, Punjab State Civil Supplies Corporation Ltd. and another Vs. The Presiding Officer, Industrial Tribunal, Bathinda and another) of the even date.
(AMIT RAWAL) JUDGE April 1, 2015 archana