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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(c) in The Maharashtra Mathadi, Hamal And Other Manual Workers (Regulation Of Employment And Welfare) Act, 1969

(c)for regulating the recruitment and entry into the scheme of unprotected worker and the registration of unprotected workers and employers, including the maintenance of registers, removal, either temporarily or permanently, of name from the registers, and the imposition of fees for registration;