Himachal Pradesh High Court
Narpat Ram vs . Rajeshwari & Others on 4 November, 2023
Narpat Ram vs. Rajeshwari & others .
CMPMO No. 606 of 2023 04.11.2023 Present: Mr. Virender Thakur, Advocate, for the petitioner.
CMPMO No. 606 of 2023 of Issue notice to the respondents, returnable within four weeks, on taking steps within two days. List thereafter.
rt CMP No. 15942 of 2023 Notice in aforesaid terms.
In the meanwhile, petitioner to deposit arrears of maintenance well before next date of hearing before this Registry.
(Bipin C. Negi) Judge 4th November, 2023 (Nisha) ::: Downloaded on - 04/11/2023 20:38:43 :::CIS