Section 2(iii) in U.P. Kshettra Panchayats and Zila Panchayats (Erection and Re-Erection of a Building or Making or Enlarging of a Well Within a Controlled Rural Area) Rules, 1974
(iii)"open space" means any land left open and unbuilt or laid out and developed as a public garden or park which is being used for any public recreational purpose;
